Bringing you the Best Analytical Legal News
NAMING THE COMPETITION The reform brought about in Indian legal education by the pioneering efforts of Prof. (Dr.) N.R. Madhava Menon in
Continue readingJammu and Kashmir High Court: The Bench of Gita Mittal, CJ and Tashi Rabstan, J. allowed the application filed for seeking suspension
Continue reading
Supreme Court of Pakistan: The Seven-Judge Bench of Mian Saqib Nisar, HCJ and Gulzar Ahmed, Azmat Saeed, Mushir Alam, Umar Ata Bandial,
Continue reading
Reported by T Krishna Saketh
Continue readingMadhya Pradesh High Court: The Bench of S.A. Dharmadhikari, J. allowed the bail application of an accused whose two previous bail applications
Continue readingGovernment has requested all private Satellite TV channels to adhere to the guidelines issued from time to time on the coverage of
Continue readingS.O. 872(E)—Whereas, in exercise of the powers conferred by sub-sections (1) and (3) of Section 3 of the Unlawful Activities (Prevention) Act,
Continue reading
S.O. 871(E)—In pursuance of clause (2) of article 324 of the Constitution, the President is pleased to appoint Shri Sushil Chandra, former
Continue reading
As reported by the media, Joaquin “El Chapo” Guzman — Drug Lord, was convicted after a three month trial in regard to the
Continue readingAs reported by ANI, Four Public Sector Banks have been fined by Reserve Bank Of India. The stated banks are Corporate Bank
Continue reading
Gujarat High Court: A Bench of Sonia Gokani, J., allowed a petition directing the concerned authorities to release the seized-vehicle. In the
Continue readingG.S.R. 108(E)— In exercise of the powers conferred by sub-section (1), read with clauses (i), (j), (jj), (jjj) and (k) of sub-section (2)
Continue reading
The Ministry of Textiles, in close collaboration with state Governments and district administration, strove to achieve the targets in respect of various
Continue readingMeghalaya High Court: The Bench of S.R. Sen, J. allowed a writ petition challenging cancellation of tender for procurement of Assam Rifles.
Continue reading
The Union Cabinet chaired by Prime Minister Narendra Modi has approved the MoU between India and Morocco for setting up of a
Continue reading
Supreme Court: The bench of Dr. AK Sikri and Ashok Bhushan, JJ has put an end to ‘almost’ all the issues related
Continue readingAllahabad High Court: The Division Bench of Karuna Nand Bajpayee and Ifaqat Ali Khan, JJ. dismissed a petition seeking quashing of a
Continue reading
The Union Cabinet chaired by Prime Minister Narendra Modi has approved the introduction of Registration of Marriage of Non-Resident Indian (NRI) Bill,
Continue reading