2019

HP HC | Cause of action can be inherited by successors of the original landlord in cases of eviction suits

Himachal Pradesh High Court: Sandeep Sharma, J. upheld the order passed by the Rent Controller whereby an appeal was filed under Section

Case Briefs High Courts

MP HC | Parents of corpus directed not to cause any unlawful restraint on her activities and movement including meeting with her husband

Madhya Pradesh High Court: Sheel Nagu, J. allowed the petition filed by the petitioner by directing the respondents to not unlawfully restraint

Case Briefs High Courts

Bom HC | Subtitles can be included even after the film is certified by CBFC; entire fresh gamut of certification not required

Bombay High Court: The Division Bench of Akil Kureshi and S.J. Kathawalla, JJ., disposed of a petition by stating that the notice

Hot Off The Press News

Rajasthan High Court passes resolution to ban Single-Use Plastic Products

Ban on the use of Plastic Products The Full Bench of Rajasthan High Court in the wake of the dangerous and harmful

Case Briefs Tribunals/Commissions/Regulatory Bodies

SEBI | Not informing Stock Exchanges about entering into agreements whereby proceeds of GDR were pledged, would amount to fraud under PFUTP Regulations, 1995

Securities and Exchange Board of India (SEBI): Ananta Barua, (Whole Time Member) by order, prohibited the Managing Director of Morepen Laboratories from

Case Briefs High Courts

HP HC | Scope of interference by High Court in Second Appeal under S. 100 of CPC is only if a substantial question of law involved; Appeal dismissed as no perversity in earlier orders

Himachal Pradesh High Court: Ajay Mohan Goel, J. dismissed the appeal on finding no substantial question of law involved in the appeal.

Legislation Updates Notifications

Ministry of Finance | Aadhaar-PAN linking date extended to 31-12-2019 from 30-09-2019

Ministry of Finance has extended the deadline for linking of the PAN-Aadhaar from 30-09-2019 to 31-12-2019. Official Notification states as follows: In

Hot Off The Press News

Centre will soon come out with an updated “National Water Policy”

National Bureau of Water Use Efficiency is being mooted Government of India will soon come out with an updated version of National

Law School News Others

NUALS | 1ST IDIA Judgment Writing Competition by Kerala Chapter

Reported by Suzann Dinu

Law School News Moot Court Achievements & Reports

Army Institute of Law, Mohali wins runner-up trophy at 7th National Moot Court Competition held at IMS Unison University

Reported by Nritika Sangwan

Law School News Others

Maharashtra National Law University, Nagpur lauches PhD Degree Programme-2019

Reported by Bhanupriya Raut

Case Briefs Supreme Court

CJM competent to deal with the application moved by the secured creditor under Section 14 of SARFAESI Act

Supreme Court: The bench of AM Khanwilkar and Dinesh Maheshwari, JJ has held that the Chief Judicial Magistrate (CJM) is competent to

Conference/Seminars/Lectures Law School News Live Blogging

Live : National Seminar on ILO & Child Rights

Ladies & Gentlemen, I on behalf of DSNLU, Vishakapatnam welcome you to live blog of National seminar on ILO & Child Rights

Hot Off The Press News

Advisory | Coercion for behavior change under Swachh Bharat is unacceptable; Death of 2 children reported due to coercive actions

Department of Drinking Water and Sanitation, Ministry of Jal Shakti has reiterated that any type of coercive action taken by anybody, including

Legislation Updates Rules & Regulations

Value of Welfare Stamp on Vakalatnama increased to Rs 25 in Delhi | Delhi Advocates’ Welfare Fund(Amendment) Rules, 2019

F.No. 2(22)/Lit./01/Vol-IV/19/6380-6429.—In exercise of the powers conferred by Section 35 read with provisos to sub-section (1) of Section 27 of the Advocates’

Legislation Updates Rules & Regulations

Delhi Govt. notifies “Parking Rules” — Delhi Maintenance and Management of Parking Places Rules, 2019 [Detailed Notification]

F.No. 19(05)/TPT/Sectt/2017/63266— Whereas, the draft of the “Delhi Maintenance and Management of Parking Places Rules, 2019” was published as required under sub-section

Business News News

SCC Times

HP HC | Cause of action can be inherited by successors of the original landlord in cases of eviction suits

MP HC | Parents of corpus directed not to cause any unlawful restraint on her activities and movement including meeting with her husband

Bom HC | Subtitles can be included even after the film is certified by CBFC; entire fresh gamut of certification not required

Rajasthan High Court passes resolution to ban Single-Use Plastic Products

SEBI | Not informing Stock Exchanges about entering into agreements whereby proceeds of GDR were pledged, would amount to fraud under PFUTP Regulations, 1995

HP HC | Scope of interference by High Court in Second Appeal under S. 100 of CPC is only if a substantial question of law involved; Appeal dismissed as no perversity in earlier orders

Ministry of Finance | Aadhaar-PAN linking date extended to 31-12-2019 from 30-09-2019

Centre will soon come out with an updated “National Water Policy”

NUALS | 1ST IDIA Judgment Writing Competition by Kerala Chapter

Army Institute of Law, Mohali wins runner-up trophy at 7th National Moot Court Competition held at IMS Unison University

Maharashtra National Law University, Nagpur lauches PhD Degree Programme-2019

CJM competent to deal with the application moved by the secured creditor under Section 14 of SARFAESI Act

Live : National Seminar on ILO & Child Rights

Advisory | Coercion for behavior change under Swachh Bharat is unacceptable; Death of 2 children reported due to coercive actions

Value of Welfare Stamp on Vakalatnama increased to Rs 25 in Delhi | Delhi Advocates’ Welfare Fund(Amendment) Rules, 2019

Delhi Govt. notifies “Parking Rules” — Delhi Maintenance and Management of Parking Places Rules, 2019 [Detailed Notification]

Directions under S. 35A of Banking Regulation Act, 1949 – Hindu Co-operative Bank Ltd., Pathankot, Punjab – Extension

2019 SCC Vol. 8 September 14, 2019 Part 1

Symbiosis Law School, Hyderabad; 4th National Moot Court Competition: Live Blogging and updates