Senior Advocate Liz Mathews on her experience as woman in Law Editor 12 hours ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Not the first time when Mathews Nedumpara has ‘attempted to browbeat and insult Judges’: SCDateMarch 12, 2019In relation toCase BriefsMathews Nedumpara barred from practicing in SC for one yearDateMarch 27, 2019In relation toHot Off The PressDel HC | Petition to disqualify Sr. Advocate Fali S. Nariman from appearing in SC on expansive interpretation of Explanation to R. 6 of BCI Rules dismissedDateMarch 14, 2019In relation toCase Briefs
