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Government restricts import of laptops, tablets with effect from November 1, 2023

directorate general of foreign trade

On 3-8-2023, the Directorate General of Foreign Trade restricted the import of Laptops, Tablets, All in one Personal Computers and Ultra small form factor Computers and Servers with effect from 1-11-2023.

Key Points:

  1. The Import of the above listed items will only be allowed against a valid Licence for Restricted Imports, purchased either from e-commerce portals, post or courier on payment of duty as applicable.

  2. The Restriction will not be applicable to Imports under Baggage Rules.

  3. These imported items cannot be further sold.

  4. Exemption: Re-import of goods which are repaired abroad do not need the licence.

  5. The import consignments can be cleared till 31-10-2023 without a Licence for Restricted Imports.

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