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NALSAR University Collaborates with EBC Learning to offer a 2-Year M.A. in Corporate Law

m.a. in corporate law

NALSAR University of Law and EBC Learning, from the EBC Group, have collaborated to introduce a 2-Year M.A. programme in Corporate Law. This initiative aims to bridge the gap between traditional legal education and skill-based learning, ensuring that graduates are equipped to meet the ever-evolving demands of the corporate world. With the programme’s comprehensive curriculum, aspiring corporate lawyers and managers will gain the necessary expertise to navigate this complex area of law. By combining theoretical knowledge with practical skills, this effort empowers students to excel in the multifaceted realm of corporate law and contribute effectively to the success of businesses. Whether you’re a lawyer or a corporate professional seeking to specialise in corporate law, this programme is your gateway to success.

Key features of the programme:

180 hrs. of live classes

Access to 20+ eBooks & 100 + case laws

M.A. degree by NALSAR

Exclusive print learning materials

1:1 student mentorship

Learn from industry experts

Work on project/case studies

Build a strong professional network

Make a leap for continuous learning and apply for the 2-year course.

To Apply: Click Here

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