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UPES | National Insolvency Law Moot Court Competition

The Moot Court Association, UPES is organising the III Surana & Surana and UPES School of Law National Insolvency Law Moot Court Competition, 2020-21. The Moot is scheduled from 29th-31st January, 2021.
Important Dates:
Commencement of Online Registration: December 11th, 2020
Last date of Online Registration: December 30th, 2020
Last date of seeking clarifications of Problem: January 05th, 2021
Last date for submission of Memorial: January 18th, 2021
Inauguration, orientation and Researcher’s test: January 29th, 2021
Oral Rounds- Preliminary (2 rounds) and Quarterfinals: January 30th, 2021
Oral Rounds- Semi-finals and Finals: January 31st, 2021
Valediction and Prize Distribution: January 31st, 2021
Important links:
For Official Website: HERE 
For the Rule Book: HERE 
Moot Proposition: HERE 
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