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COVID-19 | Period of suspension of Judicial and Administrative works of Calcutta HC extended till 19th July, 2020

Chief Justice, High Court, Calcutta has extended the period of suspension of judicial and administrative works of High Court, Calcutta till 19th July, 2020 on account of new phase of lockdown in Kolkata and constant increase in the containment zones and rapid increase of COVID-19 patients in the city of Kolkata and its suburbs.

NOTIFICATION


Calcutta High Court

[Notification dt. 13-07-2020]

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