Site icon SCC Times

Lockdown 3.0 | Chhattisgarh HC issues order stating Suspension of normal functioning of Court for a further period of 2 weeks

Chhattisgarh High Court order for extension of suspension of the normal functioning of the High Court, District Courts and other Subordinate Courts of the Chhattisgarh State and arrangement for dealing with extremely urgent cases has been extended for a further period of 2 weeks.

The above decision has been taken in view of the extension of the nationwide lockdown.

Read the Order here:

ORDER 


Chhattisgarh High Court

[Order dt. 02-04-2020]

Exit mobile version