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Breaking | President nominates Ranjan Gogoi, Former Chief Justice of India to Rajya Sabha

S.O. 1091(E).—In exercise of the powers conferred by sub-clause (a) of clause (1) of article 80 of the Constitution of India, read with clause (3) of that article, the President is pleased to nominate Shri Ranjan Gogoi to the Council of States to fill the vacancy caused due to the retirement of one of the nominated member.


Ministry of Home Affairs

[Notification dt. 16-03-2020]

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