Bringing you the Best Analytical Legal News
Gauhati High Court: A Division Bench of Manojit Bhuyan and Kalyan Rai Surana, JJ. allowed a writ petition filed by a person
Continue readingF. No. J-11013/3/2017-Judicial.—The President is pleased to re-appoint Shri G. Rajagopalan, Senior Advocate as the Additional Solicitor General of India for the
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Supreme Court: “The presence of lady members in the police force, considering the crime against women, is a prime need of the
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Reported by Syed Haroon
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Securities and Exchange Board of India (SEBI): G. Mahalingam, (Whole Time Member) disposed of the application allowing exemption from the Takeover Regulations,
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Allahabad High Court: Dr Yogendra Kumar Srivastava, J., dismissed the petition on the ground that the Employees Compensation Commissioner has rightly observed
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Reported by Anirudh Kulkarni
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Reported by Mandavi Banerjee
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Supreme Court: A special bench of Arun Mishra and Ashok Bhushan, JJ has asked the State of Maharashtra not to cut any
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Reported by Raksha Raina
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National Company Law Appellate Tribunal (NCLAT): While disposing of the appeal filed by Jet Airways (Offshore Regional Hub), a Bench of Justice
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Supreme Court: A special bench of Arun Mishra and Ashok Bhushan, JJ has been constituted to hear the plea against the cutting
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Reported by Stuti Dwivedi
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The theme for the 4th CARTAL Conference on International Arbitration is “Navigating Murky Waters: Addressing Uncertainties in International Arbitration”. The conference is
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Reported by Mandavi Banerjee
Continue readingJustice Nongmeikapam Kotiswar Singh, senior-most Judge of the Gauhati High Court, to perform the duties of the office of Chief Justice of
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