NLUJ team comprising of Ms. Aastha Asthana, Ms. Bhavyakirti Singh and Ms. Malaika Shivalkar emerged victorious in the Surana & Surana National Trial Advocacy Moot Court Competition 2019 organised by The Law School, University of Jammu from 04-06 October.
Currently in their 2nd year, the students participated in a moot court competition for the first time and won the following awards –
1. Surana & Surana Winning Team Award,
2. Surana & Surana Best Memorial Award,
3. Surana & Surana Best Speaker, Finals – bagged by Ms. Aastha Asthana.

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