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Elevation of 2 Advocates of J&K High Court as Judges — Supreme Court Collegium

The Supreme Court Collegium in its meeting held on 15-10-2019, after taking into consideration the material on record, has approved the proposal for elevation of the following persons as Judges of the Jammu & Kashmir High Court:

1. Moksha Kazmi (Khajuria), Advocate; and
2. Rajnesh Oswal, Advocate


Supreme Court of India

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