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Rajasthan HC | Judges not to be addressed as ‘My Lord’ and ‘Your Lordship’

Rajasthan High Court Full Court unanimously issued notice on 14-07-2019 in which it has stated that :

Counsels and those who appear before the Court to desist from addressing the Hon’ble Judges as ‘My Lord’ and ‘Your Lordship’.

The above decision was unanimously taken by the Rajasthan High Court Full Court in honour to mandate the equality enshrined in the Constitution of India.

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