SCC Times Launches Law, Camera & Conversations: Expert Perspectives on the Draft Arbitration Amendment Bill Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Published on December 3, 2025December 3, 2025By Editor Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Related Tags : AlternativeDisputeResolutionAnushaSoniArbitrationIndiaArbitrationReformDisputeResolutionDraftArbitrationAmendmentBillIndiaInternationalArbitrationCentreIndianArbitrationJusticeHemantGuptaKunalVajaniLawAndPolicyLawCameraAndConversationsLegalInsightsLegalSeriesPolicyReformscconline Leave a comment
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