The present National Education Policy of India 2020 (NEP 2020), aims at school and higher education institutions both outlining the vision of new education system of India. Through NEP 2020, the Government of India has paved the way for transformative and dynamic reform in school and higher education system of our country. The National Education Policy 2020 was approved by the Union Cabinet of India on July 29, 2020. The new education policy has replaced the previous “National Policy on Education, 1986” which was the second only education policy of India since independence as the first “National Policy on Education” was launched in the year 1968.

This national seminar is an attempt to share and discuss the applicability and implementation of NEP 2020 effectively in the educational institutions across India. The conclusion drawn from the seminar would facilitate the organizers, participants and other stakeholders in making suggestions and legislative and policy based interventions to bring about positive and wholesome transformation in both social cum legal sphere

CALL FOR PAPER

Researchers, Academicians, Professionals are invited to contribute research papers on the following topics :

 

TOPICS

  1. Salient features of NEP 2020.
  2. Early childhood care and educational foundation of learning under NEP.
  3. Holistic or wholesome approach and concept of education under NEP.
  4. Efficient resourcing and effective governance through school complexes/clusters.
  5. Setting up of standard and accreditation for school and higher education under NEP.
  6. Provision for adult and elderly education in NEP.
  7. Use of technology and online resources in teaching and learning process.
  8. Curriculum structure and credit based marking strategy in NEP.
  9. Critical analysis of NEP 2020 and its implantation.
  10. Any other relevant topic or theme in the context of seminar.1. Salient features of NEP 2020.
  11. Early childhood care and educational foundation of learning under NEP.
  12. Holistic or wholesome approach and concept of education under NEP.
  13. Efficient resourcing and effective governance through school complexes/clusters.
  14. Setting up of standard and accreditation for school and higher education under NEP.
  15. Provision for adult and elderly education in NEP.
  16. Use of technology and online resources in teaching and learning process.
  17. Curriculum structure and credit based marking strategy in NEP.
  18. Critical analysis of NEP 2020 and its implantation.
  19. Role of teachers and professionals in NEP 2020.
  20. Any other relevant topic or theme in the context of seminar.

 

REGISTRATION FEE

  • FOR   ACADEMICIANS/PROFESSIONALS/TEACHERS/OTHER DELEGATES- RS. 1000
  • RESEARCH SCHOLARS- RS 600
  • FOR U.G. AND P.G. STUDENTS- 400

For on-spot registration the same can be submitted in person at the venue – Juris Law Hall, New Campus, Jankipuram, University of Lucknow, Lucknow to the concerned registration authority on the date of seminar i.e. 9th July, 2022. Rs.100 will be charged extraon the above mentioned fees for On the spot Registrations.

Note: No accommodation, travel arrangement or travel allowance shall be provided to any participant.

 

PAYMENT DETAILS

Through Gpay/Paytm/NEFT details are mentioned in the brochure.

Brochure: NATIONAL SEMINAR by LUMA

 

RULES FOR PARTICIPATION

  • For participation, registration is mandatory. Only registered participants will be allowed to take part in the Conference.
  • Prior registration is to be made by making payment and sending an email of abstract at mcc.lucknowuniv@gmail.com
  • No abstract or Article/paper shall be accepted after the last date of submission.
  • The paper should not be plagiarised, and free from grammatical, spelling and other errors.
  • No TA/DA shall be provided by the University.

 

RULES FOR SUBMISSION

Researchers, academicians and professionals form different fields are invited to contribute and make paper presentation on the seminar themes and are requested to submit their Abstract along with dully filled registration form.

  • The abstract of paper shall be maximum 300 words, in MS Word 12 point Font in New Times Roman with 1.5 line spacing.
  • Full paper shall be within 3000 – 5000 words and should be typed in MS Word 12 point Font in Times New Roman with 1.5 line spacing on A4 size paper.
  • Abstract, full paper and dully filled registration form must be sent on e-mail  address given below:

Email: – mcc.lucknowuniv@gmail.com

 

IMPORTANT DATES

Date of Seminar: Saturday, 9th July, 2022.

Last Date of Online Registration: 30th June, 2022

Last Date for Abstract Submission: 1st July, 2022

Last Date for Full Paper Submission: 4th  July, 2022

NOTE: No online registration, abstract or full paper shall be entertained after the due date.

 

VENUE :

Conference shall be held in Juris Hall,   Administrative Block, University of Lucknow, New   Campus, Jankipuram extension, Lucknow. 226021

(Location is easily accessible from Airport, Railway Station and Bus Station)

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