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Legal RoundUp Weekly Rewind

SCC Online Weekly Rewind Episode 49 | Covering Delhi Judicial Service (Amendment) Rules, 2022 & more | ft. Nilufer Bhateja

SCC Online Weekly Rewind Episode 49 ft. Nilufer Bhateja, Associate Editor is out now. The written episode along with the video episode

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Published on February 19, 2022February 19, 2022By Nilufer Bhateja

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Legal RoundUp Weekly Rewind

SCC Online Weekly Rewind Episode 46 ft. Nilufer Bhateja

SCC Online Weekly Rewind Episode 46 ft. Nilufer Bhateja, Associate Editor is out now. The written episode along with the video episode

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Published on January 29, 2022January 28, 2022By Nilufer Bhateja

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Legal RoundUp Weekly Rewind

SCC Online Weekly Rewind Episode 43 ft. Nilufer Bhateja

SCC Online Weekly Rewind Episode 43 ft. Nilufer Bhateja, Associate Editor is out now. The written episode along with the video episode

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Published on January 7, 2022January 7, 2022By Nilufer Bhateja

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Legal RoundUp Weekly Rewind

SCC Online Weekly Rewind Episode 39 ft. Nilufer Bhateja

SCC Online Weekly Rewind Episode 39 ft. Nilufer Bhateja, Associate Editor is out now. The written episode along with the video episode

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Published on December 13, 2021December 13, 2021By Nilufer Bhateja

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Legal RoundUp Weekly Rewind

SCC Online Weekly Rewind Episode 36 ft. Nilufer Bhateja

SCC Online Weekly Rewind Episode 36 ft. Nilufer Bhateja, Associate Editor is out now. The written episode along with the video episode

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Published on November 17, 2021November 16, 2021By Nilufer Bhateja

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Legal RoundUp Weekly Rewind

SCC Online Weekly Rewind Episode 33rd ft. Nilufer Bhateja

SCC Online Weekly Rewind Episode 33rd ft. Nilufer Bhateja, Associate Editor is out now. The written episode along with the video episode

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Published on October 28, 2021October 28, 2021By Nilufer Bhateja

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Legal RoundUp Weekly Rewind

SCC Online Weekly Rewind Episode 30th ft. Nilufer Bhateja

SCC Online Weekly Rewind Episode 30th ft. Nilufer Bhateja, Associate Editor is out now. The written episode along with the video episode

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Published on October 4, 2021October 4, 2021By Nilufer Bhateja

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Know Thy Judge| Justice B.R. Gavai

by Nilufer Bhateja*

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Published on November 24, 2020November 24, 2021By Nilufer Bhateja

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Hot Off The Press News

Police should stop victimisation of Republic’s journalists, Republic should behave responsibly: Editors Guild of India

by Nilufer Bhateja*

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Published on October 26, 2020By Editor

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Cannabis: Your guide to what’s legal and what’s not in India

by Nilufer Bhateja*

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Published on September 25, 2020September 27, 2020By Editor

7 Comments13033 views

NLSIU

Hot Off The Press Law School News News Others

NLSIU affirms that it will accept CLAT 2020 results post SC judgment; Begins process to refund NLAT application fee

Nilufer Bhateja, Editorial Assistant has put this story together

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Published on September 21, 2020September 21, 2020By Editor

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NLSIU

Law School News Others

NLAT| Undergraduate Exam timings, List of exam centres and details of Simulation Test

Nilufer Bhateja, Editorial Assistant has put this story together

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Published on September 11, 2020October 16, 2020By Editor

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NLSIU

Hot Off The Press Law School News News Others

NLAT| UG Exam to be conducted in 3 sessions; System of proctoring NLAT notified

Nilufer Bhateja, Editorial Assistant has put this story together

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Published on September 10, 2020September 10, 2020By Editor

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NLSIU

Hot Off The Press Law School News News Others

NLAT| NLSIU working proactively to make NLAT more accessible, takes out option to give exam at centre

Nilufer Bhateja, Editorial Assistant has put this story together

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Published on September 8, 2020September 8, 2020By Editor

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NLSIU

Hot Off The Press Law School News News Others

NLAT| Latest Press Releases by NLSIU, including instructions for PWD candidates [Key Highlights]

Nilufer Bhateja, Editorial Assistant has put this story together

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Published on September 8, 2020By Editor

3 Comments4987 views

Hot Off The Press Law School News News Others

Seat of CLAT shifted to NALSAR; NLSIU VC divested from position of Secretary-Treasurer of CLAT

Nilufer Bhateja, Editorial Assistant has put this story together

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Published on September 7, 2020September 7, 2020By Editor

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NLSIU

Hot Off The Press Law School News News Others

Technical Requirements for the NLS Bangalore’s NLAT exam to be held on September 12

Nilufer Bhateja, Editorial Assistant has put this story together

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Published on September 6, 2020By Editor

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NLSIU

Hot Off The Press Law School News News Others

NLSIU to conduct separate entrance test for 2020, will not consider CLAT 2020 scores

Nilufer Bhateja, Editorial Assistant has put this story together

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Published on September 3, 2020By Editor

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IDIA

EBC matches donation amount to IDIA, received from sale of book – An Idea of a Law School, Ideas from the Law School

Nilufer Bhateja, Editorial Assistant has put this story together

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Published on September 3, 2020September 3, 2020By Editor

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Hot Off The Press News

CLAT exam rescheduled from 7th September to 28th September on account of lockdown in Bihar and West Bengal

Nilufer Bhateja, Editorial Assistant has put this story together

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Published on August 28, 2020By Editor

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