Satya Hegde Essay Writing Competition

The NANI PALKHIVALA ARBITRATION CENTER (NPAC) announced Satya Hegde Essay Writing Competition on Arbitration.

Details are as follows:

Topic: “Extending Curative Jurisdiction to Arbitration Matters- Exploring the Consequences.”

Eligibility: Current students of Law in any College or University in India.

Deadline: Monday, August 23, 2024 before 06.00 pm

Email id: npac05shec@gmail.com (entries to be sent on this mail)

Prizes:

First Prize — Rs.10,000/-

Second Prize — Rs. 7,500/-

Third Prize — Rs. 5,000/-

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2 comments

  • Umm there are paralegal people like stenographers who also wants to contribute to this event… please try to consider them atleast

  • Cleared LL.b waiting to write the AIBE exams. Can I participate?

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