International seminar

ABOUT UILS

University Institute of Legal Studies (UILS) was established in 2004-05 with the aim of providing quality education and training in the legal profession. During a short span of time, UILS has become one of the premier institutions in the country for providing legal education. The stimulating and interactive academic environment of the Institute helps to hone the Drafting, Research, Advocacy, Interviewing and Negotiating skills of the students. While the faculty sets a standard that well serves the expectations of the students, the students are trained in essence of the substantive laws, techniques of procedural laws, methods of client counseling and skills in legal and social sciences research etc. The Institute also exposes its students to the ‘law in action’ through compulsory internships with Hon’ble Judges of Supreme Court, Punjab and Haryana High Court, eminent lawyers, legal firms, various commissions and NGOs etc. The Institute’s own Legal Aid Clinic provides free legal services to the economically weaker sections of the society as a part of community outreach programme of the Institute. The Institute provides state-of-the-art infrastructure to facilitate a sound learning experience for its students.

ABOUT MISSISSIPI COLLEGE SCHOOL OF LAW

Mississippi College School of Law is located in downtown Jackson, Mississippi — the capital city and heart of the state’s legal community. The State Capitol, Mississippi Supreme Court, federal courts, and many of Mississippi’s most respected law firms are within walking distance of the MC Law campus. Unlike more isolated law schools, MC’s location puts one in the middle of the legal action. Many of the judges, attorneys, and other legal experts visit campus as speakers or teach courses as adjunct professors. One of the nation’s leading providers of education services has included the Mississippi College School of Law on its 2022 Best Law Schools list. The Princeton Review, one of the most trusted tutoring, test preparation, and admission organizations, named MC Law to its roll call of prestigious legal education institutions after a rigorous review of the school’s institutional and student survey data, with factors including career outcomes, admission selectivity, and academic rigor.

ABOUT THE SEMINAR

The two-day International seminar on Impact of Artificial Intelligence on Constitutionalism and Rule of Law aims to garner a strong academic response to address the legal issues associated with AI applications and its interface with constitutional values. This seminar shall invite panel discussions from national and international eminent speakers and shall have sessions revolving around the various aspects of AI in the litigation industry to discuss the opportunities and regulatory issues with respect to AI. The International Seminar will help participants involved either in industry or within academia become aware of the new developments in AI in law. The seminar will further help the participants to: • Develop insight and knowledge about Artificial Intelligence. • Understand the application of Artificial Intelligence in the legal industry. • Understand the scope and future of Artificial Intelligence in the field of law. • Understand the limitations with respect to the constitutional validity of Artificial Intelligence and discuss regulatory issues associated with the application. • Understand the significance of constitutional values in the emerging era of AI technology.

THEMES

AI and Human Rights

AI and its Applications

AI and Constitutional Law

AI and Sustainable Development

AI and Intellectual Property Rights

AI and Military Justice

AI and Criminal Law

AI and Regulatory Framework

SUBMISSION GUIDELINES

The abstract must not exceed the limit of 300 words.

The abstract shall also contain the particulars of the author, including contact details, designation and institution.

The abstract must be submitted at uils.seminar2024@gmail.com. It should be positively submitted before the deadline.

The paper shall be 5000-7000 words accompanied with a cover page containing following details of author/s: Full name Designation along with Institution/Affiliation Professional/Educational details and Email ID.

The submission should be made in MS Word, i.e., Doc/Docx format, with the following specifications: OSCOLA Citation method to be followed Font: Times New Roman Line Spacing: 1.5 Points Font Size: Title: 16 Points Sub-Title: 14 Points Text: 12 Points.

The submitted research papers will be evaluated based on relevance to the theme and broad topics of the seminar, originality of the research paper, policy significance and engagement with the broader research area of Artificial Intelligence and Law based on the underlying constitutional values.

The papers may be theoretical, applied, or policy-oriented. Selected papers will be published in the form of an edited book after the author incorporates the suggestions/changes suggested during the discussion/questions session and review of the papers.

REGISTRATION GUIDELINES

Interested candidates may register for the seminar through the link provided: https://forms.gle/TycxcGdSZtrYhJ2s6

Registration fees: Rs. 1000/- for Teachers/Academicians/Professionals

Rs. 500/- for Research Scholars/Students Rs. 500/- for Co-Author (Maximum 1)

The participants may deposit the registration fees in either of the following modes:

1. Demand Draft 2. NEFT 3. Cash

In case of Demand Draft, it is to be made in favour of DIRECTOR, UILS, PANJAB UNIVERSITY, CHANDIGARH on or before 22nd March 2024.

For Net Banking/NEFT NAME OF THE ACCOUNT HOLDER: DIRECTOR, UILS, PUCHD NAME OF THE BANK: STATE BANK OF INDIA, P.U., CHANDIGARH; ACCOUNT NUMBER: 10444979993 IFSC CODE: SBIN0000742

IMPORTANT DATES

Last Date for Abstract Submission: 23rd February 2024

Notification of Selected Abstract: 4th March 2024

Submission of Full Paper: 22nd March 2024

Last Date of Registration: 22nd March 2024

Seminar Date: 29th & 30th March 2024

Seminar Venue: University Institute of Legal Studies, Panjab University, Sector 14, Chandigarh, 160014.

FOR QUERIES, CONTACT:

Pallavi Bhardwaj +91-82840-11829

Samiksha Singh +91-95550-34671

Yajur Mago +91-87259-09966

Rajat Verma +91-72997-72998

For sub-themes and other details, refer to the brochure here.

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