International Criminal Trial Advocacy

About the organizer/college/university

Symbiosis Law School, Pune (SLS-Pune) stands for excellence in legal education and is nestled in the city of Pune. Symbiosis Law School, Pune, is a constituent of Symbiosis International (Deemed University) and is one of the distinguished law schools in the country. Established in 1977, SLS-Pune, in a journey of 47 years has achieved various milestones in teaching, learning, research, and value inculcation. These novel practices have ensured a bright future for its highly intellectual legal minds.

Since 2007, SLS-P has been ranked top 10 amongst more than 1000 Law Schools in India by the India Today-Nielsen survey. It was ranked 6 in 2023 by the National Institution Ranking Framework (NIRF) of the Ministry of Human Resource Development, Government of India, and also ranked as one of the top three leading law schools in the Super Excellence Survey 2019 of GHRDC. It was also conferred with the prestigious Gold Star Award by the Bar Council of India in February, 2013. Furthermore, Symbiosis International (Deemed University) is accredited with Grade A++ by National Assessment and Accreditation Council (NAAC). Symbiosis Law School, Pune is recognized by the Bar Council of India vide BCI Registration. No.: BCI/LE/SSLC/PUNE/SIEC (DU)/01/2004.

About the Competition

After receiving an overwhelming response in the previous eight editions of Symbiosis Law School, Pune – International Criminal Trial Advocacy Competition, Symbiosis Law School, Pune is organizing the Ninth Edition of the Symbiosis Law School, Pune — International Criminal Trial Advocacy Competition, 2024 [SICTA-2024] which is scheduled from April 18—21, 2024. The Competition will be held in physical mode for all national teams. However, international teams will be allowed to compete in an online format.

Competition is based on the simulation of the Trial Chamber of the International Criminal Court and pertains to rules and structure as enshrined in the Rome Statute of the ICC. The theme for the Ninth edition of SICTA is “Prosecution against forced displacement of civilians as an international crime under the ambit of the Rome Statute.”

Eligibility

The competition shall be open to all students actively enrolled in Bachelors (5 Year Course and 3 Year Course) and Master’s Programme of Law. Exchange students may participate on behalf of their host university.

Team Size/Composition

The Competition is based on a simulation of the Trial Chamber of the International Criminal Court and pertains to rules and structure as enshrined in the Rome Statute of ICC. The maximum number of participants per team shall be restricted to 3 (2 speakers & 1 researcher) or only 2 speakers. Each team will represent three sides – Prosecution, Defense, and the Victim(s) in the preliminary rounds of the Competition. There shall be three preliminary rounds followed by semi-final rounds and the final round.

Location

The Competition will be held physically at SLS, Pune for national teams. International teams may participate in online format.

Registration Procedure

It is an INVITE – ONLY Competition and is limited to 27 teams. The registration is based on a first-come-first-served basis. The prospective teams should provisionally register for the Competition by filling in the google form – https://forms.gle/j9TYCfRWz1aBjCxs8 on or before February 18, 2024 (23:59 IST). The final registration by the participants must be completed by February 22, 2024. Kindly refer to the “Registration” section in the Rulebook for further details.

Fee Payment Details

The registration fees is Rs. 18,000/- + 18% GST per team, (not more than 3 members). The mode of payment and corresponding details for the registration fee shall be conveyed to the participants along with the official confirmation of their provisional registration.

Deadlines/Dates

  1. Release of Compromis: January 23, 2024 (Tuesday)

  2. Last date for Provisional Registration: February 18, 2024 (Sunday)

  3. Last date for Final Registration: February 22, 2024 (Thursday)

  4. Last Date to seek Clarifications: February 25, 2024 (Sunday)

  5. Release of Clarifications: February 29, 2024 (Saturday)

  6. Submission of Memorials: April 03, 2024 (Wednesday)

  7. Orientation Programme: April 18, 2024 (Thursday)

  8. Inauguration Ceremony and Oral Rounds of the Competition: April 18-21, 2024 (Thursday — Sunday)

There shall be three Preliminary rounds followed by the Semi-Final Rounds and the Final Round.

The primary components of a round will include:

  • Opening Statements by the Prosecutor and Defence Counsel and Victim Counsel’s Application for Recharacterization of Facts.

  • Examination-In-Chief/Cross Examination by the Prosecutor, Counsel for the Victims, and the Counsel for the Defence.

  • Closing Statements by the Prosecutor, Counsel for the Victims, and the Counsel for the Defence.

Email ID: symbiosismoot@symlaw.ac.in

Website: https://sicta.symlaw.ac.in/

Faculty in Charge: Prof. Virendra Singh Thakur, Prof. Shirish Kulkarni, Prof. SM Aamir Ali, Prof. Shreyasi Bhattacharya, Prof. Jivantika Gulati

For any further queries, kindly reach out to the following members of the Organizing Committee:

1) Mann Jain, Convenor, SICTA, 2024 (+91 98273 18002; 20010126156@symlaw.ac.in)

2) Aayusha Pandey, Head, Registration and Invitation Committee, SICTA, 2024 (+91 79033 33969; 21010125606@symlaw.ac.in)

3) Purva Mandale, Head, Registration and Invitation Committee, SICTA, 2024 (+91 7030786764; 22010122100@symlaw.ac.in)

Note: Kindly find attached the Google Drive Link for the Competition documents.

https://drive.google.com/drive/folders/1ZOEdHjCsRG3yzD-9GNdQfSN5TrymzdYx?usp=drive_link

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