About the event
The IDIA Jharkhand chapter is organising a Memorial Drafting competition to bring notoriety to the skill that is memorial drafting, which lays practical foundations for students for professional drafting skills later down their careers. We believe that the qualities that make an excellent speaker are supplemented only by the prior undertaken research. The objective of the competition is to improve the writing, drafting, and analytical skills of law students, whilst subjecting participants to a test that is designed for the very best.
Participants are required to draft a memorial on a legal issue released by the organising committee, based on ContractLaw. This event shall function as a platform for students to showcase their drafting and legal research skills, as well as an opportunity to gain experience in competition. The criteria forjudging would include quality of legal writing, relevance, and analysis.
Eligibility and Team Composition
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□ The Competition is open to all students, enrolled bonafide on a regular basis in an Undergraduate law course or its equivalent conducted by any recognized institution.
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□ Single participants are allowed.
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□ A team may be formed with no more than two members.
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□ Cross-institutional teams i.e., students from different universities who form a team are also welcome.
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□ There is no bar in the maximum number of teams who are allowed to participate from a particular institution.
Registration
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□ The registration fee for the event is as follows:
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Minimum Donation: 500 INR (Applicable till March 20th, 2023)
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Minimum Donation after March 20th, 2023: 600 INR
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□ Registrations must be completed only via the Google form link:
https://docs.google.com/forms/d/e/1FAIpQLSf5VkQcE6Uc_cYPCezUrgJCkxpOxBkLr_Y3PYATMVVhUDzmCA/viewform
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□ The deadline for registrations is 24th March, 2023. No registrations shall be considered thereafter.
Awards
The prizes for the event are as follows:
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□ Best Memorial: 3000 INR Cash Prize
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□ 1st Runner up: 2000 INR Cash Prize
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□ Top 10 teams: Certificate of Merit
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□ All Participating Teams: Certificate of Participation
Important Dates:
15th March 2023: Release of the proposition and start of registration
24th March 2023: Deadline for registration
29th March 2023: Deadline for seeking clarifications
31st March 2023: Publication of clarifications
23rd April 2023: Deadline for memorandum submission
7th May 2023: Declaration of Results
Contact Details:
For any clarification, please email us at: nusrlteam@idialaw.org
or contact:
Ataliya Kalam: +91 99347 05699
Anish Jandial: +91 84271 77847
Koitoree Nag: +91 99038 70107
To know more click on IDIA Memorial Drafting