On January 19, 2022, the Ministry of Micro, Small and Medium Enterprises amended Notification No. S.O. 2119(E) dated June 26, 2020.
Paragraph 7(3) has been modified which specify “Registration of existing enterprises” for extending the validity of enterprises registered prior to 30th June, 2020 and shall continue to be valid only for a period up to the 31st day of March, 2022.