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Mines and Minerals (Development and Regulation) Amendment Bill, 2021 passed by Rajya Sabha

The Rajya Sabha passes Mines and Minerals (Development and Regulation) Amendment Bill, 2021[1] on 22nd March, 2021. It was introduced in Lok Sabha on 15th March, 2021 and passed from Lok Sabha on 19th March, 2021. The Bill amends the Mines and Minerals (Development and Regulation) Act, 1957, which regulates the mining sector in India.

The salient features of the Bill are:

 

 

 

 

 

 

 

*Tanvi Singh, Editorial Assistant has put this story together.

 

[1]https://prsindia.org/files/bill_track/2021-03-15/The%20Mines%20And%20Minerals%20(Development%20And%20Regulation)%20Amendment%20Bill,%202021.pdf

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