2020
Cal HC | Private unaided schools not to debar students whose fees is outstanding, from availing online classes unconditionally till 15th August, 2020
Calcutta High Court: A Division Bench of Sanjib Banerjee and Moushumi Bhattacharya, JJ., while addressing the matter wherein private unaided schools have debarred
Continue reading
Rajasthan Political crisis| Rajasthan Assembly Speaker CP Joshi approaches SC against HC’s interim order; Sachin Pilot files caveat
Supreme Court: A three-judge bench of Supreme Court will on Thursday hear the appeal of Rajasthan Assembly speaker CP Joshi against the
Continue readingP&H HC | “Social ethos, outlook & philosophy appears to be evolving amongst gay couples so as to openly come out of closets”; Same-sex couple in a live-in relationship sought protection
Punjab and Haryana High Court: Arun Monga, J., addressed a matter wherein, two girls were in a live-in relationship and were constantly
Continue readingSC Collegium approves appointment of Additional Judges of Jharkhand HC as Permanent
Collegium Statement Supreme Court Collegium has approved the proposal for appointment of following Additional Judges of Jharkhand High Court as Permanent Judges
Continue readingSC Collegium approves appointment of 4 Additional Judges of Kerala HC as Permanent
The Supreme Court Collegium has approved the proposal for appointment of following Additional Judges of Kerala High Court as Permanent Judges of
Continue reading
SC Collegium approves appointment of 4 Additional Judges of Bombay HC as Permanent Judges
SC Collegium approves appointment of 4 Additional Judges of Bombay HC as Permanent Judges Supreme Court Collegium has approved the proposal for
Continue readingMoRTH notifies regulations for tyres, safety glass, external projections, etc under Central Motor Vehicles Rules, 1989
The Ministry of Road Transport and Highways vide GSR 457 (E) dated 20th July 2020, has made following amendments in
Continue reading
CCI | MSMEs indulging in cartelization in the Composite Brake Blocks (CBB) market in India, cautioned to refrain from indulging in such malpractices in future
Competition Commission of India (CCI): While deciding the instant matter which revolved around violation of Section 3 (3) of the Competition Act,
Continue reading
Bom HC | How a physically fit person of 65 years age or above is expected to live a dignified life if not allowed to go out & earn livelihood? Maharashtra Govt to respond
Bombay High Court: A Division Bench of S.J. Kathawalla and R.I Chagla, JJ., asked State of Maharashtra to file their response on the
Continue reading
1st Edition of NUJS SACJ’s Annual Newsletter
Reported by Raksha Raina
Continue readingDel HC | Re-evaluation deadline for CBSE 12th Board examination will be extended: CBSE
Delhi High Court: Pratibha M. Singh, J., addressed a matter wherein CBSE informed the Bench that the students who appeared for CBSE 12th
Continue reading
Sameer Gupta student of NUSRL receives Penn State law Fellowship
Reported by Sankalp Udgata
Continue reading
Vikas Dubey Encounter| SC gives a go ahead to Inquiry Committee headed by Former SC judge Justice B S Chauhan
Supreme Court: The Court has cleared the draft notification having Former Supreme court judge Justice B S Chauhan in Inquiry committee in
Continue reading
SC issues notice in suo motu contempt petition against advocate Prashant Bhushan and Twitter [Full report]
Supreme Court: A 3-judge bench of Arun Mishra, B R Gavai and Krishna Murari, JJ has issued notice in the suo motu
Continue readingUtt HC | Constitutional validity of Uttarakhand Char Dham Devasthanam Management Act upheld; S. 22 read down to save legislation from being struck down
Uttaranchal High Court: A Division Bench of Ramesh Ranganathan, CJ and R.C Khulbe, J., addressed the challenge placed on the constitutionality of the
Continue reading
Call for Papers | Army Institute of Law Journal (Volume XIV)
Reported by Nritika Sangwan
Continue readingP&H HC | Gynaecologists cannot be attributed with medical negligence if a woman conceives after undergoing tubectomy during childbirth via caesarean section
Sucheta Sarkar, Editorial Assistant has put this story together
Continue reading