Delhi High Court: Pratibha M. Singh, J., while addressing the matter with regard to issuance of degree certificates of students from Delhi University held that,

DU ought to take a pragmatic approach in this matter and seriously consider the option of setting up a special cell, which would entertain requests of students on email, for digital-certificates, mark-sheets, transcripts etc. and installing the software necessary for issuance of degree-certificates with security features, to be sent online through email in a timely manner.

Petitioners graduated from Lady Hardinge Medical College, Delhi in 2018 but have not received their degree-certificate till date.

Petitioners submitted that they wished to apply for their residency programmes in the United States and to sit in the USMLE examination. As per the petitioners, the date by which the degree-certificates would have to be uploaded for processing to the ‘My ECFMG’ mobile application would be 15th August, 2020.

Court has repeatedly faced petitions by students of Delhi University seeking their transcripts and degree-certificates.

Students especially doctors providing their services during the COVID-19 pandemic ought not to have been forced to approach this Court for seeking their degree-certificates, especially when they graduated two years ago.

For the above stated grievance by the students, Dean has not responded.

Bench stated that, there is no reason as to why DU should not be adopting technically advanced methods to ensure that the students are not inconvenienced.

Further adding to the above, it was stated that students ought not to be forced to approach Courts for issuance of their mark-sheets, transcripts, degree-certificates etc., which ought to be issued in the natural course within a reasonable time. [Dr Akshita Khosla v. University of Delhi, 2020 SCC OnLine Del 830 , decided on 22-07-2020]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *