The Registrar (ADMN.G) has notified that the period from 18th May, 2020 to 19th June, 2020 (both inclusive) shall be declared as period functioning for the Supreme Court of India.
Supreme Court Summer Vacation rescheduled
The Registrar (ADMN.G) has notified that the period from 18th May, 2020 to 19th June, 2020 (both inclusive) shall be declared as period functioning for the Supreme Court of India.