List of MoUs signed between India and China
Name of MoU Representative Signing from Indian Side Representative Signing from Chinese Side Plan of Action to Implement the Protocol between the
Continue reading2019
Income Tax Department detects Benami business of running of petrol outlets in Meghalaya
In a swift and coordinated action on Friday, 2nd August 2019, the Investigation Wing of Income Tax Department, NER carried out searches
Continue readingJhar HC | Recasting of issue after conclusion of trial denied, held it is being done to delay proceedings
Jharkhand High Court: Sujit Narayan Prasad, J., dismissed the present petition filed by the petitioner and denied the recasting of issues at
Continue reading
Editors Guild concerns over the continued shutdown in communication links with the Kashmir Valley
Statement Issued by Editors Guild of India The Editors Guild of India is deeply concerned over the continued shutdown in communication links
Continue reading
President gave its assent to — The Unlawful Activities (Prevention) Amendment Bill, 2019
Parliament receives President’s assent for Unlawful Activities (Prevention) Amendment Bill, 2019 on 08-08-2019. The Bill will amend the Unlawful Activities (Prevention) Act,
Continue readingPresident gave assent to — National Medical Commission Bill, 2019
Parliament received the assent of the President on 08-08-2019 for National Medical Commission Act, 2019. This Act is aimed towards the following
Continue reading
Guj HC | Division Bench upholds Single Bench’s order to allow a student to convert from full-time M.Tech course to part-time course
Gujarat High Court: A Division Bench of S.R. Brahmbhatt and Dr A.P. Thaker, JJ. did not interfere with the order passed by
Continue readingParliament receives President’s assent for — Arbitration and Conciliation (Amendment) Bill, 2019
On 09-08-2019, President gave its assent for the Arbitration and Conciliation (Amendment) Bill, 2019. Arbitration and Conciliation (Amendment) Act, 2019 will further amend
Continue reading
Shri J.P. Gupta Memorial- 3rd AUMP National Moot Court Competition 2019
The Amity Law School (ALS) in AUMPwas established in 2013. Amity Law School conducts three integrated 5 years under-graduate courses, LLB (Hons)
Continue reading
ALS Noida | 3rd Amity National ADR Tournament 2019
Reported by Aadarsh Kothari
Continue readingCode on Wages Bill, 2019 received President’s assent — The Code on Wages, 2019 to be enacted
President gave its assent to the Code on Wages Bill, 2019 on 08-08-2019. The Code on Wages, 2019 It is an act
Continue readingRaj HC | Merely on account of widowhood a candidate cannot be granted benefits for appointment at Elementary Education
Rajasthan High Court: Arun Bhansali, J. disposed of a petition challenging the order of rejection of her candidature for Elementary School. In
Continue reading
Call for Blogs: The Original Position by NLU Jodhpur
Reported by Nisha Gupta
Continue reading
Compliance Checklist for Acceptance of Unsecured Loans from Directors and Shareholders of Private Company
Gaurav N Pingle, Practising Company Secretary, Pune
Cite as: (2019) PL (CSP) August 70
SAT | Penalty imposed on appellants for violation of SCRA waived off by BSE; matter remanded for fresh adjudication
Securities Appellate Tribunal (SAT), Mumbai: Coram of Justice Tarun Agarwala, (Presiding Officer), Dr C.K.G. Nair (Member), and Justice M.T. Joshi, (Judicial Member) directed
Continue reading
Call For Papers: TNNLU Law Review VOL II ISSUE II
Reported by Ujjwal Jain
Continue readingPat HC | Court reiterates that it has no role to play while investigation by police is still underway
Patna High Court: Ashwani Kumar Singh, J. dismissed an application for the quashing of FIR by the petitioner under Articles 226 and
Continue reading