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DSNLU wins 1st Regional Moot Court Competition organised by GITAM, School of Law

DSNLU wins 1st Regional Moot Court Competition organised by GITAM, School of Law

Reported by Krishna Saketh

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Published on August 12, 2019August 12, 2019By Bhumika Indulia

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The DSNLU team consisting of L. Chandra Lekha ( Best Speaker), Aishwarya and Chandra sai Kumar wins 1st Regional Moot court Competition organised by GITAM, School of Law.

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