Site icon SCC Times

Government cuts Corporate tax to 22% for domestic companies and new domestic manufacturing companies

President promulgates the Taxation Laws (Amendment) Ordinance 2019 to make certain amendments in the Income-tax Act, 1961 and the Finance (No. 2) Act 2019.

List of amendments:

*Please follow the link for detailed notification: NOTIFICATION


Ministry of Law and Justice

[Notification dt. 20-09-2019]

Exit mobile version