judges calcutta high court

On 8-3-2025, the Ministry of Law and Justice notified the appointment of 2 Advocates as Judges of Calcutta High Court by the President of India in exercise of power under Article 224(1) of the Constitution:

  • Smita Das De

  • Reetobroto Kumar Mitra

  • Om Narayan Rai

The Supreme Court Collegium on 25-2-2025 had recommended the names of 5 Advocates to be appointed as Judge of Calcutta High Court.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.