Supreme Court achievements

The following is the list of various achievements and new initiatives of the Supreme Court of India:

  1. Information and Communication Technology Initiatives

    • Hybrid Hearing System — It’s a game changer in courtroom access. This system enabled participation of advocates and parties through video

    • Supreme Court Signed the MOU With IIT Madras, with an aim to facilitate the digital transformation of the Indian judiciary

    • Integrated Case Management & Information System — SCI’s Indigenous Core Tech.

    • Optimizing Accessibility to Judgments through e-SCR

    • Taking Power of Information to Citizens through SCI’s online RTI Portal

    • Translation of judgments in regional languages

    • Advocates’ Online Appearance Portal empowers Advocates-on-Record to file appearance slips electronically without having to physically visit the Registry.

    • All-New E-Filing 2.0 that is the next step in paperless filing

    • Establishment of e-Sewa Kendra where any Advocate and member of public can walk in to avail a variety of e- services relating to the Court

    • Use of Artificial Intelligence to Transcribe Oral Arguments

    • E-Office is a ‘work from anywhere’ module

    • Su-Swagatam offers a convenient and simple interface for any person desirous of visiting Supreme Court to manage the creation of an entry pass all by oneself online without visiting the Reception Counter or waiting in queues

    • Free Wi-Fi on Premise

    • Initiation of Futuristic Courts — the Next Step in Innovation

    • On boarding of SCI on National Judicial Data Grid – A system for monitoring pendency and disposal of the cases in courts all over India. It provides a comprehensive database of orders, judgments, and case details of Indian Judiciary.

    • Neutral Citations

    • Upgradation of Infrastructure

    • Setting up FTTH Network for Broadband facility

    • Enhancement of Mobile Connectivity in Additional Building Complex, Supreme Court of India

    • Development of Visitor’s Waiting Lounge

    • Setting up of Consultation Room and Creation of Cubicles for Lawyers

    • Enhancement of Security

  2. Staff Welfare Initiative

    • Training-cum-Examination Centre

    • Yoga and Recreation Hall

    • Creche (Childcare Centre)

    • Health and Wellness Centre for Staff

    • CGHS facilities for Retired Employees.

    • Sanitary Vending Machines with Incinerators

    • Installation of Automated external defibrillator and its training

    • CGHS Wellness Centre upgraded with Modern Medical Equipment

    • Canteen for the Advocates, Litigants in the Additional Building Complex, Supreme Court of India

    • Sports and Cultural Events – 2023

    • Facility of Coffee Cafe to be run by Mitti Foundation

  3. Strengthening the library

    • Renovation of Judges’ Library at Additional Building Complex, Supreme Court

    • Webpage on Kesavanda Bharathi

    • Soli Sorabjee’s Bibliotheca Inaugurated

    • Digital Library

    • Vidhi Gyan Sampada and Library Digitization Project Radio Frequency Identification System

    • Inaugural of New Library and setting up of a Staff Library.

    • Advanced Training Hall with Computer Lab Collegium.

  4. Inclusive infrastructure at Apex court

    • Universal Rest Rooms

    • Report on Accessibility

    • Handbook on Combating Gender Stereotypes

    • The Supreme Court for the first time designated a sign language interpreter for a deaf lawyer

  5. Significant Administrative Initiatives

    • E-Office Implementation and Provisioning of new IT products

    • Procurement Procedure-2023 and Implementation of GEM & Central Public Procurement Portal for procurement

    • e-Copying Module.

    • Bill Submission Software Modernisation

    • Data Management and Automation in Financial Management

    • Recruitment: Fresh appointments have been undertaken by the recruitment cell through open examination, departmental test, deputation and compassionate appointments

    • Case Management: Live streaming of the Supreme Court’s constitution bench hearing

    • Global Imprint

Source: https://main.sci.gov.in/pdf/LU/16112023_122034.pdf

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