indian journal of constitutional law

About the Journal 

The Indian Journal of Constitutional Law (IJCL) (ISSN: 0975-0134), a flagship journal of NALSAR University of Law is now accepting submissions for its XII Volume, to be published in 2024. The Journal functions under the aegis of the MK Nambyar SAARCLAW Chair in Comparative Constitutional Studies and the Constitutional Law Society at NALSAR. The annually published and peer-reviewed journal seeks to promote scholarship on core and comparative constitutional law issues.

IJCL aims at providing a source of qualitative and well-researched jurisprudence to constitutional lawyers, academicians, and students, while simultaneously encouraging contributions from all these quarters. In the forthcoming Volume, IJCL seeks to strike a balance between legal realities and academic ideals in its published pieces. Previously, our journal has carried contributions from Prof. Upendra Baxi, Prof. Gary Jacobsohn, Prof. Ran Hirschl, Justice Michael Kirby, and Mr. Soli Sorabjee and Mr. Arvind Datar, among several other eminent academics, judges and practitioners.

What we are looking for: –

Submissions which address contemporary issues in Constitutional law or view the subject matter from a comparative, critical or intersectional perspective are encouraged. All submissions must be original, previously unpublished and should not be under consideration for publication elsewhere. The submissions must not contain any plagiarised content. We seek contributions in the form of articles, essays, comments, and reviews of recent cases, legislations, bills, and recently published books besides other forms of scholarly writing.

All submissions must adhere to the submission guidelines attached below.

To be considered for the next issue of the journal (2024), we expect the submissions to reach us on or before November 30, 2023.  

For any further queries, please mail to us: ijcl@nalsar.ac.in

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