The Appointments Committee of the Cabinet has approved the appointment of Presiding Officers Debts Recovery Tribunals (DRTs).
In a total number of 18 appointments have been made, which are as follows:
|
Sl. No. |
DRT |
Name of Officer |
| 1 | DRT, Jabalpur | Ram Niwas Patel, Retd. District Judge (MP Judicial Service) |
| 2 | DRT, Hyderabad-1 | Gummadi Gopichand, Retd. District Judge (Andhra Pradesh Judicial Service |
| 3 | DRT, Chennai-1 | A.S. Jayachandra, Retd. District Judge (Delhi Higher Judicial Service) |
| 4 | DRT, Chandigarh-1 | Anand Sagar Narang, Retd. District Judge (HCS-Judicial Branch) |
| 5 | DRT, Delhi-1 | Basant Kumar Goswami, Retd. District Judge (Superior Judicial Service, Jharkhand) |
| 6 | DRT, Chandigarh-2 | Man Mohan Dhonchak, Retd, District Judge (Judicial Department, Punjab and Haryana High Court) |
| 7 | DRT, Delhi-2 | Rajesh Malhotra, District Judge (Haryana Superior Judicial Service) |
| 8 | DRT, Cuttack | Jitendra Prasad Singh, Retd. District Judge (Bihar Judicial Service) |
| 9 | DRT, Guwahati | Shiv Sharan Dubey, Retd. Principal and District Sessions Judge (Jharkhand Judicial Service) |
| 10 | DRT, Siliguri | Rakesh Pati Tewari, Retd. District Judge (Bihar Judicial Service) |
| 11 | DRT, Ernakulam-1 | Su. Wilyahm, Retd. District Judge (Tamil Nadu State Judicial Service) |
| 12 | DRT, Ahemdabad-1 | Padam Singh Thakur, Retd. District Judge (HP Higher Judicial Service) |
| 13 | DRT-Hyderabad-2 | Dr Baldev Singh, Registrar (Vigilance) High Court of Himachal Pradesh |
| 14 | DRT-Mumbai-3 | Arun Kumar Singal, District Judge (Haryana Judicial Service) |
| 15 | DRT, Bengaluru-1 | Imtiaz Ali, District & Sessions Judge (Assam Judicial Service) |
| 16 | DRT, Madurai | Kuldip Kumar Kareer, Retd. District Judge (Punjab Superior Judicial Service) |
| 17 | DRT, Vishakhapatnam | Krishna Gopal Dwivedi, Retd. District Judge (Bihar Judicial Service) |
| 18 | DRT, Ernakulam-2 | Sovan Kumar Dash, Retd. District Judge (Odisha Judicial Service) |
Government of India
[Notification dt. 20-2-2022]
