2020 | Page 75 of 209

Del HC | Website publishing malicious and defamatory articles against Daniel Snyder, directed to take down such articles

Delhi High Court: Mukta Gupta, J., granted ad-interim injunction and directed the meaww.com to take down defamatory and malicious articles against Daniel Snyder.

Case Briefs Supreme Court

Delayed handing over of possession amounts to ‘deficiency’; flat buyers entitled to compensation: SC

“Flat purchasers suffer agony and harassment as a result of the default of the developer. Flat purchasers make legitimate assessments in regard

Legislation Updates Rules & Regulations

Government notifies Central Consumer Protection Authority (Allocation and Transaction of Business) Regulations, 2020

Central Consumer Protection Authority (Allocation and Transaction of Business) Regulations, 2020 In exercise of the powers conferred by sub-section (1) and clause

Case Briefs High Courts

J&K HC | Failure to cite in detention order about detenue’s right to make representation amounts to infraction of right guaranteed under Art. 22(5) and S. 13 of J&K Public Safety Act

Jammu and Kashmir High Court: Ali Mohammad Magrey, J. quashed the detention order and allowed the petition as the Detaining Authority had

Case Briefs High Courts

Madras HC | Decriminalization of Politics: Why Centre has not enacted law as suggested by Supreme Court to prohibit persons facing criminal cases to enter into political stream?

Madras High Court: A Division Bench of N. Kirubakaran and V. Velumani, JJ., while addressing the present petition observed that, “Indian Democracy

Hot Off The Press News

Prashant Bhushan refuses to offer an ‘insincere’ apology; Says it would be a contempt of his conscience & of the Supreme Court

Advocate Prashant Bhushan, who has been held guilty of contempt of court for his contemptuous tweets has refused to retract his statements

Hot Off The Press News

IRDAI | Pollution Under Control Certificate (PUC) at the time of renewal of motor insurance — Mandatory

Pollution Under Control Certificate at the time of renewal of motor insurance mandatory Insurance Regulatory and Development Authority of India has advised

Case Briefs High Courts

Utt HC | Failure to register in counseling for Medical course; Court rejects claim of admission on basis of higher marks

Uttaranchal High Court: Manoj K. Tiwari, J., dismissed a writ petition that was filed by the petitioner who was serving as Medical

Law School News Others

IDIA Stories | On the path of becoming a community leader: Meet IDIA Scholar Jitendra

IDIA Scholar Jitendra Majhi, who got admission into National Law University Odisha, shares his story with us. Here’s about his journey to

Hot Off The Press News

Ministry of Information & Broadcasting releases SOP for Media Production

Given the current COVID – 19 Pandemic, it is crucial that various stakeholders involved in activities of Media Production take suitable measures

Hot Off The Press News

MHA asks States to allow unhindered movement of persons and goods and services during Unlock-3

The Centre has asked the States that there should be no restrictions imposed on the inter-State and intra-State movement of persons and

Case Briefs Tribunals/Commissions/Regulatory Bodies

CIC | RTI application seeking information regarding PM Narendra Modi’s tea stall disposed of; Western Railway to file an affidavit stating no records available

Central Information Commission (CIC): Amita Pandove (Information Commissioner) disposed of the second appeal filed seeking information regarding the tea stall that was issued

Case Briefs High Courts

Bom HC “smells malice” in State action against Tablighi Jamaat foreign nationals; Quashes all FIRs; Makes scathing observations against “media propaganda”

Bombay High Court: A Division Bench of T.V. Nalawade and M.G. Sewlikar, JJ. has quashed all FIRs filed against the foreign nationals

Conference/Seminars/Lectures Law School News

NALSAR | Webinar on “Career Opportunities in International Law”

NALSAR Society of International Law is organizing the first webinar for the new academic year by Ms. Vanya Kumar on the topic ‘Career Opportunities in