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75 Landmark Constitutional Law Judgments in 2023 by the Supreme Court of India [Part I of III]

by Siddharth R. Gupta*
Cite as: 2024 SCC OnLine Blog Exp 2

Know Thy Chief Justice | Throwback at a Roller-Coaster First Year of Justice Dr D.Y. Chandrachud

Great expectations followed Justice Dr DY Chandrachud when he was elevated to the post of Chief Justice of India. As 1 year has gone by in Justice Dr Chandrachud’s 2-year tenure, one thing is clear that interesting times are afoot indeed!

High Court Round Up Legal RoundUp

High Courts Monthly Roundup September 2023 | Top Stories on Inter-religion Live-in relationship; Watching Pornographic content in private; Sanatan Dharma; and more

This monthly roundup for September 2023 contains important legal stories from the High Courts across the country that keeps you updated on various aspects of law.

High Court Round Up Legal RoundUp

HIGH COURT SEPTEMBER 2023 WEEKLY ROUNDUP| Stories on Jawan film, Aaj Tak, blocking of railways and roadways, live-in relationship and more

A quick legal roundup to cover important stories from all High Courts this week.

Op Eds OP. ED.

Importance of Data Ethics in an AI-Driven World

by Karnika Seth†

Know thy Judge

Know Thy Judge | Supreme Court of India: Justice Aniruddha Bose

Justice Aniruddha Bose who celebrates his 64th birthday today, had served the High Courts of Calcutta and Jharkhand as a Judge prior to being elevated to the Supreme Court in 2019.

Law School News Live Blogging

Live Reporting | 13th National Moot Court Competition 2023 in association with Lakshmikumaran and Sridharan Attorneys | School of Law, CHRIST

Welcome to the 13th National Moot Court Competition Live Blog DAY 3: 12th February 2023 10.42 A.M – Khushi, the

Experts Corner Siddharth R Gupta

Del HC | Does a provision after being declared unconstitutional, gets repealed or wiped out from statute book? HC answers

Delhi High Court: Yogesh Khanna, J., remarked that, Once the Parliament steps in and cures the defect pointed out by a Constitutional

SCC Times

Search Results for: Indian Medical Association v. Union of India (2020)

75 Landmark Constitutional Law Judgments in 2023 by the Supreme Court of India [Part I of III]

Know Thy Chief Justice | Throwback at a Roller-Coaster First Year of Justice Dr D.Y. Chandrachud

High Courts Monthly Roundup September 2023 | Top Stories on Inter-religion Live-in relationship; Watching Pornographic content in private; Sanatan Dharma; and more

HIGH COURT SEPTEMBER 2023 WEEKLY ROUNDUP| Stories on Jawan film, Aaj Tak, blocking of railways and roadways, live-in relationship and more

Importance of Data Ethics in an AI-Driven World

Know Thy Judge | Supreme Court of India: Justice Aniruddha Bose

Live Reporting | 13th National Moot Court Competition 2023 in association with Lakshmikumaran and Sridharan Attorneys | School of Law, CHRIST

50 Landmark Judgments on Education Law by the Supreme Court and High Courts in 2022 [Part I]

Know Thy Judge | Justice Hrishikesh Roy

Justice Dr. D.Y. Chandrachud Takes the Reins as the 50th Chief Justice of India| Know Thy Chief Justice

Appointment of Supreme Court and High Court Judges: Need for a Fresh Look

Know Thy Judge | Justice S. Ravindra Bhat

14th Edition of VN Shukla’s Constitution of India is out now!

Know Thy Judge| Justice Krishna Murari

Know Thy Judge | Justice Ajay Rastogi

A Man of Many Talents: Justice Lavu Nageswara Rao

Know Thy Judge | Justice Dinesh Maheshwari

Bidding Adieu to Justice Ramayyagari Subhash Reddy

A Champion who applied technology to optimize human potential and capabilities – Justice Navin Sinha

Del HC | Does a provision after being declared unconstitutional, gets repealed or wiped out from statute book? HC answers