S&R Associates advises IRB InvIT Fund on INR 27.44 billion acquisition of two road assets

S&R Associates IRB InvIT Fund acquisition

S&R Associates represented IRB InvIT Fund, a publicly offered listed infrastructure investment trust (InvIT) that owns and operates road assets, in an approximately INR 27.44 billion acquisition of Solapur Yedeshi Tollway Limited and CG Tollway Limited from IRB Infrastructure Trust, a privatelyplaced listed InvIT.

The S&R team was led by partner Pratichi Mishra, and included associates Oshika Nayak, Samyak Jain, Taneesh Shah, Advaita Kapoor, Shreyans Parakh and Souparna Mukherjee. Head of competition practice Simran Dhir, and associates Prerana De and Sehaj Mahajan advised on competition law matters

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.