SAM & Co. advises Krishna Institute of Medical Sciences on preferential allotment of warrants aggregating to approximately INR 600 Crore to certain members of its Promoter & Promoter Group

SAM & Co. KIMS INR 600 Crore Warrant Allotment

Shardul Amarchand Mangaldas & Co (SAM) acted as legal counsel to Krishna Institute of Medical Sciences Limited (KIMS) in connection with the preferential allotment of fully convertible warrants aggregating to approximately INR 600 crore in favour of certain members of the Promoter & Promoter Group (namely, Dr. Abhinay Bollineni, Mr. Adwik Bollineni (Promoter) and Bharas Ventures LLP (Promoter Group).

The SAM team was led by Taranjeet Singh, Partner, Kanwardeep Singh, Counsel, with support from Pundrikaksh Sharma, Senior Associate, and Vishal Jain, Associate.

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