Cyril Amarchand Mangaldas acted as the Indian legal counsel to J.P. Morgan India Private Limited with respect to the sale of equity shares of Billionbrains Garage Ventures Limited by Peak XV Partners Investments VI-1 and Sequoia Capital Global Growth Fund III – U.S./India Annex Fund, L.P, undertaken on the floor of the NSE on September 16, 2026 for an aggregate consideration of ₹1,999 crores (approx).
The transaction was led by Aashima Johur, Partner; with support from Medhashree Verma, Senior Associate.
