CAM partnership promotions

India’s leading law firm, Cyril Amarchand Mangaldas (CAM) elevates 5 lawyers to its partnership as part of its continued growth. The promotions are effective from September 1, 2026.

The partners, inducted into the partnership are as follows:

NEW PARTNERS:

CAM Corporate

  • Bipluv Jhingan, Taxation, Mumbai

  • Thangadurai V.P, Taxation, Delhi-NCR

  • Diptayon Basu, Real Estate, Bengaluru

  • Manjul Mantri, Real Estate, Delhi-NCR

Cam Dispute Resolution

  • Nidhi Asher, Dispute Resolution, Mumbai

Congratulating the new partners Cyril Shroff, Managing Partner commented, “I’m delighted to share the promotion of this group of lawyers. Each has earned this recognition through consistent, thoughtful work and a strong sense of responsibility to clients. I look forward to the perspective they will bring, and the role they will play in our journey ahead. Wishing them every success in their new roles.”

Members of Partnership Council (Management Committee) added,

“These promotions come at an important time, as the way we work, grow, and serve clients continues to evolve. Each of these individuals has delivered strong results while demonstrating adaptability and collaborative spirit.

As they step into their new roles, we look forward to working with each of them as they bring their contribution to the practices and firm’s culture. Congratulations to each of them on this milestone.”

NEW PARTNERS PROFILE

CAM Corporate

Bipluv Jhingan, Taxation, Mumbai

Bipluv specialises in international and corporate tax advisory, with particular expertise in cross-border structuring, treaty interpretation, permanent establishment issues, M&A tax, digital asset taxation, and tax controversy. He has extensive experience advising clients across a diverse range of sectors, including Financial Services, Banking & Insurance; Fintech, Payments & Digital Assets; Technology, E-commerce & IT/ITeS; Private Equity & Investment Funds; Education & EdTech; Pharmaceuticals & Healthcare; Manufacturing & Industrials; Media & Entertainment; Real Estate & Infrastructure; and Hospitality & Consumer Businesses.

He is also recognised as a ‘Recommended Lawyer’ in Tax by Legal500 2023 and 2024 rankings.

Bipluv is a graduate from National University of Advanced Legal Studies, Kochi in 2016 and joined the firm in August 2016.

Thangadurai V.P, Taxation, Delhi-NCR

Thangadurai specialises in direct tax litigation, M&A tax advisory and direct tax advisory & opinions. He has formulated and executed the direct tax litigation strategy for multiple global entities and successfully represented prominent multinational clients, in high-stakes cross-border tax disputes. He is also actively engaged in cross-border M&A tax negotiations, focusing on drafting tax clauses, indemnities, and covenants in definitive deal documentation.

He is also recognised as a ‘Leading Associate’ in Corporate Tax by Legal500 2023 and 2024 rankings.

Thangadurai graduated from Dr Ambedkar Law University School of Excellence in Law, Chennai in 2011 and later pursued LL.M from National Law School of India University, Bangalore in 2014. He joined the firm in March 2016.

Diptayon Basu, Real Estate, Bengaluru

Diptayon advises leading developers, PE Funds, institutional asset owners, GCCs and data centre operators on transaction structuring and documentation in relation to large real estate acquisitions, joint development and leasing.

He has extensive sectoral experience in real estate, construction and development matters, including structuring, negotiating and drafting conveyances and joint development arrangements; acquisitions of commercial and warehousing assets; commercial leasing for GCCs and data centres; and advisory matters relating to RERA and other allied regulatory requirements.

Diptayon is a graduate from West Bengal National University of Juridical Sciences, Kolkata in 2008 and joined the firm in February 2025.

Manjul Mantri, Real Estate, Delhi-NCR

Manjul is a pan India real estate lawyer advising on-shore and off -shore infrastructure companies, developers, investors, funds, financial institutions across India. With multi -jurisdictional experience, Manjul structures commercially sound transactions and compliance strategies across asset classes. Her technical expertise and commercial insight deliver practical, business -oriented solutions aligned with clients’ strategic objectives.

She is also recognised as a ‘Recommended Lawyer’ in Real Estate by Legal500 2024 rankings.

Manjul graduated from Gujarat National Law University, Gandhinagar in 2018 and joined the firm in February 2025.

CAM Dispute Resolution

Nidhi Asher, Dispute Resolution, Mumbai

Nidhi has developed a focused practice in cross-border sanctions work, international and domestic arbitrations, and complex commercial disputes, with particular expertise in shareholder disputes, infrastructure and construction projects. She regularly represents domestic and international clients before the BHC, SC, NCLT and Arbitration Tribunals.

She graduated from Symbiosis Law School, Pune in 2014 and later pursued a diploma in International Law Contemporary Issues from London School of Economics in 2016. She joined the firm in May 2021.

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