Supreme Court Collegium recommends elevation of 4 Judges as Chief Justices of Patna, Calcutta, Bombay and Punjab & Haryana HCs

The Supreme Court Collegium, in its meeting held on 6 August 2026, recommended the elevation of Justice V. Kameswar Rao, Justice Ravindra V. Ghuge, Justice Mahesh Chandra Tripathi and Justice Ashwani Kumar Mishra as Chief Justices of the Patna, Calcutta, Bombay, and Punjab and Haryana High Courts, respectively.

SC Collegium High Court Chief Justice recommendation

The Supreme Court Collegium, in its meeting held on 6 August 2026, has recommended the elevation of four Judges as Chief Justices of different High Courts. The recommendations concern the Patna, Calcutta, Bombay, and Punjab and Haryana High Courts.

The Collegium has recommended Justice V. Kameswar Rao, presently a Judge of the Delhi High Court, for appointment as Chief Justice of the Patna High Court.

Also Read: Justice Sudhir Singh appointed Acting Chief Justice of Patna HC | SCC Times

Justice Ravindra V. Ghuge, presently a Judge of the Bombay High Court, has been recommended for appointment as Chief Justice of the Calcutta High Court.

Also Read: Justice Tapabrata Chakraborty Appointed as Acting Chief Justice of Calcutta High Court by President

Justice Mahesh Chandra Tripathi, presently a Judge of the Allahabad High Court, has been recommended for appointment as Chief Justice of the Bombay High Court.

The Collegium has further recommended Justice Ashwani Kumar Mishra, whose parent High Court is the Allahabad High Court and who is presently serving as a Judge of the Punjab and Haryana High Court, for elevation as its Chief Justice.

The recommendations are set out below for a quick reference:

S. No.

Judges Names

Present High Court

Recommended as Chief Justice of

 

Justice V. Kameswar Rao

Delhi

Patna

 

Justice Ravindra V. Ghuge

Bombay

Calcutta

 

Justice Mahesh Chandra Tripathi

Allahabad

Bombay

 

Justice Ashwani Kumar Mishra

Punjab & Haryana

Punjab & Haryana

Also Read: SC Collegium adopts advance transfer policy for Chief Justice appointments | SCC Times

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