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Delhi HC Modifies Family Court Order Granting Overnight Custody Despite Finding Child Had Never Stayed with Father; Says Direction Inconsistent with Findings on Child’s Comfort Level

Delhi HC Modifies Family Court Order Granting Overnight Custody Despite Finding Child Had Never Stayed with Father; Says Direction Inconsistent with Findings on Child’s Comfort Level

Published on June 25, 2026June 25, 2026By Rohit Patel

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