On 13 October 2026, the Employees’ Provident Fund Organisation (EPFO) issued a circular extending the due date for filing the Electronic Challan-cum-Return (ECR) and remittance of provident fund contributions for the wage month of September 2026.
The deadline has been extended from 15 October 2026 to 31 October 2026.
Key Highlights:
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The extension has been granted under paragraph 28(3) of the Employees’ Provident Funds Scheme, 1952.
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EPFO has extended the due date for filing the September 2026 ECR and remitting corresponding PF contributions.
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The extension applies exclusively to the wage month of September 2026.
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Employers may file the September 2026 ECR and deposit statutory PF contributions up to 31 October 2026.
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The extension follows the increase in the EPF wage ceiling from ₹15,000 to ₹25,000 per month, effective from 17 September 2026.
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EPFO received representations from employers and stakeholders highlighting operational and technical difficulties arising from the mid-month implementation of the revised wage ceiling.
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The extension is intended to facilitate payroll updates, revision of contribution calculations and accurate statutory compliance by establishments.
Also Read: EPFO wage ceiling raised to ₹25,000; more employees to get PF, pension benefits
[EPFO Circular extending ECR deadline, dated 13-10-2026]
