Vinsys, in collaboration with SCC Times as Media Partner, is organizing a virtual panel discussion titled “AI in Law: Transforming Contracting and Legal Workflows” on 18 April 2026 at 11:00 AM IST. The discussion will examine the evolving role of Artificial Intelligence within legal functions, particularly in the areas of contracting, compliance, governance, and dispute resolution.
The discussion will focus on the practical application of AI in real-world legal environments, including its role in contract drafting and review, risk identification, legal research, litigation strategy, and arbitration. It will also examine the associated challenges, including issues of reliability, accountability, confidentiality, and the need for robust governance frameworks in AI-assisted legal workflows.
The session will further explore how AI-powered legal research solutions, such as SCC Online® AI Pro, are enabling structured, citation-backed analysis grounded in authoritative legal databases, thereby supporting legal professionals in deriving reliable and verifiable insights.
About the Panel
The panel brings together distinguished legal professionals and practitioners from diverse areas of legal practice, including corporate law, dispute resolution, legal operations, and governance. The objective of this panel is to facilitate a structured discussion on the practical implications of Artificial Intelligence within legal functions, drawing on the collective experience of experts working across industry, law firms, and academia.
The panel features Mr. Sahil Narang (Partner, Khaitan & Co and Advocate on Record, Supreme Court of India), Mr. Atul Khadse (Senior Legal Counsel, Asian Paints), Ms. Rachita R Maker (Co-Founder & Co-CEO, Ekamm8), and Mr. Zameer Nathani (Global General Counsel, DNEG), with Prof. Chirag Balyan (Associate Professor of Law and Founding Faculty, NLU Mumbai) moderating the discussion.
About Vinsys
With over two decades of experience, Vinsys is a global provider of professional services, addressing the evolving needs of organizations worldwide, including the USA, the Gulf, India, and Africa. Their portfolio spans IT Solutions, Corporate Training, Digital Learning, Consulting, and Recruitment services.
They work closely with enterprises on capability development and technology adoption, with an increasing focus on areas where Artificial Intelligence intersects with business functions, including legal and compliance. Accredited with ISO 9001, ISO 27001 & CMMIDEV/5 certifications, they have served over 5000 organizations globally, including several Fortune 500 companies.
Register HERE.
Note: A Certificate of Participation will be provided upon request.
