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State Legislation Roundup November 2025 | Tenancy Reform in Jammu & Kashmir, Gujarat’s Judicial Service Rules, Haryana ends ‘Couple Case’ Policy, Punjab’s Proclamation Rules, Ladakh’s Factories Amendment & Beyond

State Legislation Roundup November 2025 | Tenancy Reform in Jammu & Kashmir, Gujarat’s Judicial Service Rules, Haryana ends ‘Couple Case’ Policy, Punjab’s Proclamation Rules, Ladakh’s Factories Amendment & Beyond

Published on December 9, 2025December 9, 2025By Atul Kumar

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