Sanjay Kishan Kaul

Vidhi Tamil Nadu announced the inaugural Rule of Law Annual Lecture, featuring Hon’ble Justice Sanjay Kishan Kaul (Retd.), as he shares an insider’s perspective on “The Challenge of Judicial Appointments in India.”

The evening will also see the launch of Vidhi Tamil Nadu’s Briefing Book: “15 Legal Reform Ideas for Tamil Nadu”— a collection of essays exploring critical reforms for law and governance in the state.

Event details:

Date: March 8, 2025

Time: 5:30 PM (High Tea)

Venue: Shamiana, Madras Club, Chennai

Link for Registration: https://docs.google.com/forms/d/e/1FAIpQLSe2_DDhYU-rWZK2GWtxbunKwT_1QSPJ_mYNIdwNuEp5-wllNw/viewform

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