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Supreme Court designates 39 new Senior Advocates

Supreme Court designates 39 new Senior Advocates

The newly designated Senior Advocates have been designated with effect from 14-08-2024.

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Published on August 14, 2024August 14, 2024By Deeksha

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Supreme Court: In a Full Court meeting on 14-08-2024 presided by Dr. Justice D.Y. Chandrachud, the Chief Justice of India, designated 39 Advocates-on-Record/Advocates as Senior Advocates with effect from 14-08-2024. The shortlisted names are as follows:

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