Three Novel Criminal Laws

MNLU Mumbai’s Centre for Research in Criminal Justice (CRCJ) is pleased to announce a Five Days Online Workshop for a comprehensive understanding of the three new criminal laws (i.e. Bharatiya Nyaya Sanhita, Bharatiya Nagarik Suraksha Sanhita and Bharatiya Sakshya Adhiniyam). Its sessions are scheduled to be held between 18th June and 22nd June, from 11 AM to 1 PM everyday. Registrations for the same are open now.

About MNLU Mumbai:

Maharashtra National Law University Mumbai is one of the premier National Law Universities in India, established to promote world-class legal education and research. MNLU Mumbai offers a wide range of programs, including a Five-year integrated B.A.,LL.B. (Hons.), multiple LL.M. specializations, and Ph.D. program, among others. In the recent years, the university has established various Centres for advancing research in practical orientation of law.

About CRCJ:

The Centre for Research in Criminal Justice (CRCJ) at MNLU Mumbai is dedicated to advancing the study and practice of criminal justice. It addresses issues such as criminal law, criminology, penology, and the rights of the accused and victims. The CRCJ conducts extensive research, organizes seminars and workshops, and collaborates with national and international institutions to tackle contemporary challenges in criminal justice.

About the Workshop:

The CRCJ is organising a five-day workshop on the three novel criminal laws of 2023. This workshop will provide an in-depth understanding of the Bharatiya Nyaya Sanhita, Bharatiya Nagarik Suraksha Sanhita, and Bharatiya Sakshya Adhiniyam, which are set to replace the Indian Penal Code, Code of Criminal Procedure, and Indian Evidence Act, respectively.

Event Details:

  • Date: June 18 – June 22, 2024

  • Time: 11 AM – 1 PM

  • Mode: Online

Objectives:

  • To offer a comprehensive understanding of the new criminal statutes.

  • To delve into the historical context, rationale, and implications of these reforms.

  • To facilitate interactive sessions and expert-led discussions on the implementation and enforcement of the new laws.

Instructors:

  • Prof. (Dr.) B.B. Pande: Distinguished Professor, National Law University, Delhi (Interplay of Forensics & Criminal Law)

  • Prof. (Dr.) Ved Kumari: Vice Chancellor, National Law University Odisha (Gender Implications of the Provisions)

  • Asst. Prof. (Dr.) Tanaya Kamlakar: Director, CRCJ, MNLU Mumbai (Overview of Bharatiya Nagarik Suraksha Sanhita)

  • Adv. (Dr.) Swapnil Bangali: Director, CICTL, MNLU Mumbai (Overview of Bharatiya Sakshya Adhiniyam)

  • Prof. (Dr.) Shruti Bedi: Director, UILS, Panjab University (Organized Crimes and Terrorism under the New Criminal Law)

  • Mr. Naveed Mehmood Ahmad: Senior Resident Fellow & Team Lead, Criminal Justice, Vidhi Centre for Legal Policy (Punitive Measures under BNS)

  • Ms. Ayushi Sharma: Research Fellow, Criminal Justice, Vidhi Centre for Legal Policy (Punitive Measures under BNS)

Registration Details:

  • Fee: Rs. 1250/-

  • Deadline: June 17, 2024, at 11:59 PM (extended)

  • Participation Certificate: Issued upon maintaining a minimum of 75% attendance.

  • Brochure Link: Click here

  • Payment Link: Click here

  • Registration Form: Click here

For any query, please contact us at:

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