Lakshmikumaran and Sridharan Attorneys (LKS) advised Premion LLC, an industry leading connected TV (CTV)/Over-the-Top (OTT) advertising platform, for acquisition of Octillion Media India Private Limited, as part of its global acquisition of equity interests and assets of Octillion Media LLC. Octillion Media LLC is a next generation demand side platform focused on CTV and OTT advertising.
The Corporate and M&A team comprised of Mr. Gaurav Dayal, Partner, Mr. Sushrut Biswal, Partner, Mr. Suhaas Arora, Principal Associate, Mr. Yashraj Chauhan, Associate and Mr. Nehal Kharyal, Associate.
The Direct Tax team comprised of Mr. Karanjot Singh Khurana, Associate Partner, Mr. Harshit Khurana, Principal Associate and Ms. Sonali Bansal, Senior Associate
About Lakshmikumaran & Sridharan
Lakshmikumaran & Sridharan (LKS) is a premier full-service Indian law firm specializing in areas such as corporate & M&A, PE/VC transactions, dispute resolution, taxation and intellectual property. The firm, through its 14 offices across India, works closely on litigation and commercial law matters, advising and representing clients both in India and abroad. The firm has handled more than 30,000 litigation cases before various fora including 2,000 cases before the Supreme Court of India. Over the last 37 years, the firm has worked with over 15,500 clients which range from start-ups, small & medium enterprises, to large Indian corporates and multinational companies.
The professionals within the firm bring diverse experience to service clients across sectors such as commodities, automobile, manufacturing, healthcare, IT/ITeS, FMCG, hospitality, real estate, petrochemicals, e-commerce, fintech, big data, renewables, cryptocurrency, gaming, and sports. The firm takes pride in the value-based, client-focused approach that combines knowledge of the law with industry experience to design bespoke legal solutions.
The firm’s driving principles to achieve our vision are integrity, knowledge, innovation, and collaboration.
