Supreme Court designates Senior Advocates

In a full Court meeting on 19-01-2024, presided by the Chief Justice of India, Dr. DY Chandrachud designated Advocates-on-Record/Advocates as Senior Advocates with effect from 19-01-2024. Here is a list of all the 56 Senior Advocates, who were short-listed from amongst 200 candidates after an interview:

  1. Gaurav Agrawal, Advocate-on-Record

  2. Shobha Gupta, Advocate-on-Record

  3. Sitesh Mukherjee, Advocate

  4. Amit Anand Tiwari, Advocate-on-Record

  5. Saket Singh, Advocate

  6. Amar Pradeepbhai Dave (Amar Pradeep Dave), Advocate

  7. Devashish Bharuka, Advocate-on-Record

  8. Swarupama Chaturvedi, Advocate-on-Record

  9. Dr. Aman Mohit Hingorani, Advocate-on-Record

  10. Abhinav Mukerji, Advocate-on-Record

  11. Saurabh Mishra, Advocate-on-Record

  12. Nikhil Goel, Advocate-on-Record

  13. Sunil Fernandes, Advocate-on-Record

  14. Sujit Kumar Ghosh, Advocate

  15. Shikhil Shiv Madhu Suri, Advocate

  16. Liz Mathew (Anthraper), Advocate-on-Record

  17. Sanjay Upadhyay, Advocate

  18. Sudhanshu Shashikumar Choudhari, Advocate-on-Record

  19. Karuna Nundy, Advocate

  20. Pratap Venugopal, Advocate-on-Record

  21. Gagan Gupta, Advocate-on-Record

  22. Raghenth B. (Raghenth Basant), Advocate

  23. Tapesh Kumar Singh, Advocate-on-Record

  24. Nisha Bagchi, Advocate

  25. Rauf Rahim, Advocate-on-Record

  26. P.B. Suresh, Advocate-on-Record

  27. Uttara Babbar, Advocate-on-Record

  28. Dr. Joseph Aristotle S., Advocate-on-Record

  29. Sridhar Potaraju, Advocate-on-Record

  30. Haripriya Padmanabhan, Advocate

  31. Dr. K.B. Sounder Rajan, Advocate-on-Record

  32. G. Saikumar, Advocate

  33. Anand Sanjay M. Nuli, Advocate

  34. Senthil Jagadeesan (Senthil J.), Advocate-on-Record

  35. Deeptendra Narayan Ray, Advocate

  36. Mohd. Shoeb Alam, Advocate-on-Record

  37. Pijush Kanti Roy, Advocate

  38. Archana Pathak Dave, Advocate-on-Record

  39. N.S. Nappinai, Advocate

  40. Anil Kaushik, Advocate

  41. S. Janani, Advocate-on-Record

  42. Naresh Kaushik, Advocate

  43. Ananda Padmanabhan, Advocate

  44. Dr. Jose Porathur, Advocate

  45. Uday Gupta, Advocate

  46. Shridhar Yeshwant Chitale, Advocate

  47. Anant Vijay Palli, Advocate

  48. Rupesh Kumar, Advocate-on-Record

  49. Sanjay Vasantrao Kharde, Advocate

  50. V. Prabhakar, Advocate

  51. Abhijeet Sinha, Advocate

  52. Arvind Kumar Sharma, Advocate

  53. Shailesh Madiyal, Advocate-on-Record

  54. Shirin Khajuria, Advocate-on-Record

  55. Raghavendra S. Srivatsa, Advocate-on-Record

  56. Ardhendumauli Kumar Prasad, Advocate-on-Record

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