ideaforge technology limited

10 July 2023| New Delhi: Shardul Amarchand Mangaldas advised ideaForge Technology Limited on the Initial Public Offering of 8,441,764 equity shares on the Indian Stock Exchange Market. This includes issuance of fresh 3,572,052 equity shares aggregating to ₹ 2,400.00 million and an offer for sale of 4,869,712 equity shares aggregating to ₹ 3,272.45 million by one of the promoters, individual shareholders, and the corporate shareholders. The deal was valued at ₹ 567.24 crore. The equity shares are proposed to be listed on the BSE Limited and the National Stock Exchange of India Limited on 7 July 2023.

This is the first Indian drone manufacturing company to be listed on the mainboard, with the IPO being subscribed over 106 times overall, making it the highest subscription in an IPO in India since 2021.

The capital market team was led by Prashant Gupta, Partner; National Practice Head – Capital Markets; Sayantan Dutta, Partner; Romit Srivastava, Senior Associate; Debolina Mitra, Associate; Jheel Bhargava, Associate; and Purva Mishra, Associate.

The general corporate team was led by Anirban Bhattacharya, Partner & team.

The private clients practice was led by Divi Dutta, Partner & team.

Hogan Lovells Lee & Lee advised the BRLMs on Special Purpose International law aspects.

About Shardul Amarchand Mangaldas & Co.:

Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation, and collaboration. SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, capital markets, banking & finance, and projects & infrastructure.

The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, SAM has around 775 lawyers including 158 Partners, offering legal services through its offices in New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai.

For further information, please contact –

Hitesh Kalwani

M: +919819158090

Email: hitesh.kalwani@amsshardul.com

Prerna Gagerna

M: +91 9971217153

Email: prerna@avianwe.com

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