Shardul Amarchand Mangaldas & Co. is pleased to announce the appointment of Arun C Mohan as an ‘Of Counsel’ in the Firm’s Dispute Resolution practice in Chennai.
Arun has over 15 years of experience in commercial litigation, including arbitration, intellectual property, and insolvency law. A graduate from the London School of Economics, he has extensive experience as an arguing counsel experience in a variety of matters, including infrastructure arbitrations, complex patent litigation, banking disputes, and shareholder disputes spanning multiple jurisdictions.
He also has sizeable experience with film and media cases and is a domain expert on social media issues. He has been a regular practitioner in the Madras High Court and appears in various other forums including the Supreme Court, National Company Law Tribunal, National Green Tribunal, and Competition Commission.
Our Managing Partners, Pallavi Shroff and Akshay Chudasama said, “We are delighted to have Arun C Mohan on board with us. His expertise will further strengthen and augment our litigation practice, and client offerings in Chennai. We look forward to a long and exciting journey ahead with him and wish him all the success in his new role.”
About Shardul Amarchand Mangaldas & Co.:
Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation and collaboration. SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, capital markets, banking & finance and projects & infrastructure.
The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, the Firm has over 750 lawyers including 157 Partners, offering legal services through its offices at New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai.
